Supreme Court - Daily Orders
Gulab Bajirao Zombade vs The State Of Maharashtra on 25 November, 2024
ITEM NO.1712 COURT NO.12 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 4558/2024
GULAB BAJIRAO ZOMBADE PETITIONER(S)
VERSUS
THE STATE OF MAHARASHTRA RESPONDENT(S)
Date : 25-11-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
[IN CHAMBER]
For Petitioner(s) Mr. Charudatta Vijayrao Mahindrakar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submits that the defects have been cured.
2. Let the Registry to verify and proceed.
(D. NAVEEN) (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2024.11.27 09:44:00 IST Reason: