Section 27(1)(d) in The Mineral Conservation And Development Rules, 1988

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

(d)unless otherwise provided, be on a scale having a representative factor of-

(i)200:1 in case of mica mines and other mines having small-scale workings below ground;

(ii)2000:1 in case of mines having large open cast working and also in case of surface plans of large leasehold areas; and

(iii)1000:1 in other cases:

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