Supreme Court - Daily Orders
Sharda Kapur vs Angel Broking Ltd on 3 October, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.21 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).24531-24532/2017
(Arising out of impugned final judgment and order dated 09-05-2017
in FAO No.492/2016 09-05-2017 in FAO No.435/2016 passed by the High
Court of Delhi at New Delhi)
SHARDA KAPUR Petitioner(s)
VERSUS
ANGEL BROKING LTD Respondent(s)
(FOR ADMISSION)
Date : 03-10-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr.M.C.Dhingra, Adv.
Mr.Vaibhav Srivastava, Adv.
Mr.Ranjay Kumar Dubey, Adv.
Ms.Vijay Lakshmi, Adv.
Ms.Priya Puri, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with C.A.No.2575-2578/2016 and other connected matters.
(Ashok Raj Singh) (H.S.Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.10.03 17:12:56 IST Reason: