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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(9) in The Bihar Civil Court Staff (Class III and Class IV) Rules, 2009

(9)The Co-ordination Committee shall determine the manner in which the question papers are to be confidentially settled, printed, stored and distributed and also the manner in which examination at each Zone shall be conducted. They shall also take decision on all matters incidental to the conduct of the examination.