Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(24) in The Rajasthan Laws (Extension) Act, 1957 (24)The Rajasthan Evacuee Interest (Separation) Supplementary Act,1953 (Rajasthan Act 15 of 1953)Section 3. - Omit the whole.
