Supreme Court - Daily Orders
Subhash Motilal Shah(Huf) ... vs Malegaon Merchants Co-Op Bank Ltd. on 13 January, 2014
ITEM NO.25 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).39200/2013
(From the judgement and order dated 12/02/2013 in RP No.2571/2012 of The
NATIONAL CONSUMERS DISPUTES REDRESSAL COMMISSION, NEW DELHI)
SUBHASH MOTILAL SHAH(HUF) (D)TH.LRS.&ORS Petitioner(s)
VERSUS
MALEGAON MERCHANTS CO-OP BANK LTD. Respondent(s)
(With prayer for interim relief and office report)
Date: 13/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s) Mr. Sudhanshu S.Choudhari, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Satish K.Yadav) (Phoolan Wati Arora) Court Master Assistant Registrar