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State of Bihar - Section

Section 106 in Bihar Board's Miscellaneous Rules, 1958

106. Diary to be kept by all Revenue Officers.

- All revenue officers shall keep a diary in the form prescribed by the High Court in their Circular Order No. 8 and General Letter No. 6 of the 10th September, 1892, and shall insert therein on the cause lists, immediately after the lists of criminal cases, a statement showing the details of the different kinds of revenue work done during the day.