Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 11 January, 2018
THE HIGH COURT OF MADHYA PRADESH
AC-27-2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION GOVT. OF M.P.)
15
Jabalpur, Dated : 11-01-2018
Shri V.R. Rao, Senior Counsel with Shri S. Rao, Advocate for
the petitioner.
As prayed by learned counsel for the petitioner, list on
18.01.2018.
(HEMANT GUPTA) CHIEF JUSTICE vinod