Allahabad High Court
The Managing Director U.P. Coop. Bank ... vs Ixth Addl. District & Sessions Judge, & ... on 22 September, 2017
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5203 of 1996 Petitioner :- The Managing Director U.P. Coop. Bank Ltd. Respondent :- Ixth Addl. District & Sessions Judge, & Others Counsel for Petitioner :- N.K.Seth,D.K.Pathak,Mayank Pathak,Sudeep Seth Counsel for Respondent :- C.S.C.,Harsh Verdhan Mehrotra,Ishita Yadu,R.C. Tewari,S.C.Mishra,Sudeep Seth Hon'ble Vivek Chaudhary,J.
Learned counsel for petitioner submits that he has filed supplementary affidavit along with C.M. Application No. 85231 of 2017 on 22.08.2017. The same is not on record.
Office is directed to trace out the same and place it on record.
List in next cause list.
Order Date :- 22.9.2017 psd (Vivek Chaudhary,J.)