Calcutta High Court
Commissioner Of Income Tax (Central-I) ... vs Mohanlal Agarwal on 5 July, 2016
ORDER SHEET
ITA 149/2008
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(income tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX (CENTRAL-I) KOLKATA
Versus
MOHANLAL AGARWAL
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 5th July, 2016.
Ms. A. Quereshi, Adv. Appears.
Mr. S. Bagaria, Adv. Appears.
The Court : We understand that the question formulated in this case has something in common with item no.2 of today's list (ITA No.1 of 2008). Let this matter also appear on July 11, 2016 under the heading "For Judgment".
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) tk