Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Commissioner Of Income Tax (Central-I) ... vs Mohanlal Agarwal on 5 July, 2016

                                      ORDER SHEET
                                     ITA 149/2008

                            IN THE HIGH COURT AT CALCUTTA

                          Special   Jurisdiction(income tax)

                                    ORIGINAL SIDE




                                     COMMISSIONER OF INCOME TAX (CENTRAL-I) KOLKATA

                                                                             Versus

                                                                  MOHANLAL AGARWAL


     BEFORE:

     The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 5th July, 2016.

Ms. A. Quereshi, Adv. Appears.

Mr. S. Bagaria, Adv. Appears.

The Court : We understand that the question formulated in this case has something in common with item no.2 of today's list (ITA No.1 of 2008). Let this matter also appear on July 11, 2016 under the heading "For Judgment".

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) tk