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National Green Tribunal

Ajay Kumar Soni vs State Of Chattisgarh on 21 July, 2022

Author: Adarsh Kumar Goel

Bench: Adarsh Kumar Goel

Item No. 7                                                           Court No. 1

             BEFORE THE NATIONAL GREEN TRIBUNAL
                        NEW DELHI (PRINCIPAL BENCH)

                        Original Application No. 280/2022



Ajay Kumar Soni                                                    Applicant(s)
                                                            ....

Versus State of Chattisgarh Respondent(s) ....

Date of Hearing: 21.07.2022 Matter stands adjourned to: 07.09.2022