National Green Tribunal
Ajay Kumar Soni vs State Of Chattisgarh on 21 July, 2022
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item No. 7 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
NEW DELHI (PRINCIPAL BENCH)
Original Application No. 280/2022
Ajay Kumar Soni Applicant(s)
....
Versus State of Chattisgarh Respondent(s) ....
Date of Hearing: 21.07.2022 Matter stands adjourned to: 07.09.2022