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Madhya Pradesh High Court

Satyanarayan Patidar vs The State Of Madhya Pradesh on 31 August, 2021

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

HIGH COURT OF MADHYA PRADESH MCRC No.42392/2021 Indore, Dated : 31.8.2021 Shri Jitendra Verma, learned counsel for the applicant.

Ms. Mamta Shandilya, learned counsel for the State.

Shri S.K. Meena, learned counsel submits that he has filed Vakalatnama on behalf of the complainant today.

Let a copy of the application along with enclosures and IA be supplied by counsel for the applicant to counsel for the complainant/objector within 2 days.

List in the next week.




                                                                              (Prakash Shrivastava)
                                                                                     Judge




Signature Not Verified
              VerifiedDigitally
                       Digitally signed by
  SAN                  TRILOK SINGH
                       SAVNER
                       Date: 2021.08.31
                       16:25:23 IST