Allahabad High Court
M/S Usha Polytex Ltd. vs Chief Commissioner Of Income Tax, ... on 4 August, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 433 of 2007 Petitioner :- M/S Usha Polytex Ltd. Respondent :- Chief Commissioner Of Income Tax, Kanpur & Others Petitioner Counsel :- Rakesh Ranj an Agrawal,Suyash Agrawal Respondent Counsel :- A.N. Mahaj an Hon'ble Ra°es Kumar,J.
Hon'ble Bharati SaDru.J. Passed over on the illness slip of Sri R.R.Agrawal, Advocate. Order Date :- 4.8.2010 R./