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Bombay High Court

Sub-Area Manager, Western Coal Fields ... vs Smt. Anjutai Wd/O Rajkumar Tiple And ... on 14 February, 2020

Author: M. G. Giratkar

Bench: M. G. Giratkar

                                                                                                                caf 97.2020.odt
                                                                1

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH : NAGPUR

                            CIVIL APPLICATION (CAF) NO. 97 OF 2020
                                              in
                                FIRST APPEAL NO. 1823 OF 2019
  [Sub-Area Manager, Western Coal Fields Ltd. Vs. Smt. Anjutai Wd/o Rajkumar Tiple and ors.]
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Office Notes, Office Memoranda of                                     Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order__________________________________________________________
                                          Shri D. L. Dharmadhikari, Advocate for the appellant
                                          Ms. K. R. Prajapati, Advocate for respondent nos. 1 to 3.

                                          CORAM : M. G. GIRATKAR, J.
                                          DATE          : 14/02/2020


                                           Heard          learned          Advocate             Ms.       Prajapati           for

respondent nos. 1 to 3. She has submitted that younger son of deceased, namely, Sudarshan Rajkumar Tiple (respondent no. 3) is taking education in "Master of Science in cloud computing" at National College of Ireland at London and, therefore, amount is required .

Looking to the submission, respondent nos. 1 to 3 are permitted to withdraw amount of compensation of Rs.20,00,000/- (Rupees Twenty Lakh only) deposited before this Court after furnishing usual undertaking before the Registrar (Judicial).

Accordingly, application is disposed of. ::: Uploaded on - 17/02/2020 ::: Downloaded on - 09/06/2020 17:38:13 :::

caf 97.2020.odt 2 FIRST APPEAL NO. 1823 OF 2019 Learned Advocate Shri Dharmadhikari for the appellant seeks time to file private paper book.

Four weeks time is granted to file private paper book.

List this appeal on 16.03.2020.

JUDGE SMGate ::: Uploaded on - 17/02/2020 ::: Downloaded on - 09/06/2020 17:38:13 :::