Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5) in Rajasthan Highway Fee (Determination of Rates and Collection) Rules, 2015

(5)The rate of fee for use of a section of expressway shall be twice the rate specified in sub-rule (2):Provided that the Government may by notification specify a higher rate not exceeding three times the rate, specified in sub-rule (2).