Section 7 in The Indian Medical Council (Professional Conduct, Etiquette And Ethics) Regulations, 2002
(7)Public declaration of charges.6.1.2.Printing of self-photograph, or any such material of publicity in the letter head or on sign board of the consulting room or any such clinical establishment shall be regarded as acts of self-advertisement and unethical conduct on the part of the physician. However, printing of sketches, diagrams, picture of human system shall not be treated as unethical.
