Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(4) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004 (4)The presentation and receipt of the petition shall be duly entered in the register maintained for the purpose by the office of the Commission.
