Section 7(1)(v) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

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State of Madhya Pradesh - Subsection

Section 7(1)(v) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(v)

(i)regulating places for disposal of dead bodies, carcasses and other offensive matters;

(ii)disposal of unclaimed corpses and carcasses;