Section 24(1)(xxix) in The Bombay University Act, 1974
(xxix)[ appoint Officers and other employees of the University, prescribe their qualifications, fix their emoluments, define the terms and conditions of their service and discipline, and where necessary, their duties; [Clauses (xxix), (xxx) and (xxx-a) were substituted for clauses (xxix) and (xxx) by Maharashtra 58 of 1974, section 4.]