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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973

(d)"medical laboratory" means an establishment where-
(i)biological, pathological, bacteriological, radiological, microscopic, chemical or other tests, examinations or analysis, or
(ii)the preparation of cultures, vaccines, sera or other biological or bacteriological products,