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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(3)(a) in The Maharashtra Village Panchayats Act, 1959

(a)authorisation of payments, issue of cheques and refunds in compliance with the provisions of this Act and the rules made thereunder or the resolutions duly passed by the panchayat;