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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(1)(ii) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(ii)recommend to the Director seizure of all assets, equipments created for running of the Centre; or