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State of Uttarakhand - Section

Section 39 in National Law University of Uttarakhand Act, 2011

39. Honorary Degree.

- In case two-third of the members of Academic Council recommend that an honorary degree or academic distinction be conferred on any person on the ground that he is, in their opinion a distinguished personality to receive such degrees or academic distinction, the Governing Council may, be a resolution, decide that the same may be conferred on the person recommended.