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[Cites 0, Cited by 0] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(2) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(2)The Committee shall collect information relating to arrival along with their places of origin, stock, despatches, destination-wise, and submit weekly reviews and returns in the prescribed proforma every Friday.