Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12(2)] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(2)(d) in Andhra Pradesh General Sales Tax Act, 1957 (d)registered under sub section (3) of section 7 of the Central Sales Tax Act, 1956;