Section 3(3)(ii) in The Central Sales Tax (Orissa) Rules, 1957

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State of Odisha - Subsection

Section 3(3)(ii) in The Central Sales Tax (Orissa) Rules, 1957

(ii)by depositing such amount in Post Office Savings Bank and pledging the pass book depositing with the authority to whom an application is made under Sub-section (1) or Sub-section (2) of Section 7; or

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State of Odisha - Subsection

Section 3(3)(ii) in The Central Sales Tax (Orissa) Rules, 1957