Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(2) in Siliguri Municipal Corporation Act, 1990

(2)The electoral roll shall be prepared separately for each constituency, there being several parts for different areas within each constituency.