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State of Uttar Pradesh - Section

Section 714 in Rules under the United Provinces Excise Act, 1910

714. Distiller bound to report breaches of law, etc. committed by their servants.

- If it comes to the knowledge of a distiller that any person employed by him has committed any breach of the excise laws or of the engagements entered into by him, it shall be his duty to report the matter to the Collector and to comply the directions of the latter officer respecting the continued employment of such person.