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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in Punjab Right to Information (Disclosure of Information by public authorities providing services in Municipalities) Rules, 2012

(2)Every Municipality shall take steps in accordance with sub-rule (1) to provide such information suo motu to the public at regular intervals as mentioned in Appendix I and Appendix II.