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State of Haryana - Section

Section 17 in The Haryana Sports Council Act, 2016

17. Executive Committee of Corporation Sports Council.

- There shall be an Executive Committee for every Corporation Sports Council consisting of its President, Vice-President, Secretary and two members of whom one shall be a woman, out of the nominated members of the Corporation Sports Council for the day-to-day administration of its affairs. The members of the Executive Committee shall be nominated by the President of the Corporation Sports Council in consultation with the Vice-President of the Corporation Sports Council.