Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] Union of India - Subsection Section 6(3)(w) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013 (w)Portable aluminium ladder is available during the work period where necessary and the portable ladder is properly seated or fixed during use.