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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(2)(f) in Andhra Pradesh Electricity Reform Act, 1998

(f)for the purposes of any civil proceedings, brought under or by virtue of this Act or any other State or Central legislation to which the information is directly relevant.