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Calcutta High Court

Precision Engineering & Fabricators ... vs Prakash Parcel Services Ltd on 13 March, 2014

Author: Patherya

Bench: Patherya

            ORDER SHEET

                         CP No.780 of 2013
                       IN THE HIGH COURT AT CALCUTTA
                          Original Jurisdiction



                          IN THE MATTER OF:
                          PRECISION ENGINEERING & FABRICATORS PVT.LTD.
                               AND
                          PRAKASH PARCEL SERVICES LTD.


     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 13th March, 2014.

Mr.Sukrit Mukherjee, Mr.Amritam Mandal for the petitioning creditor.

Mr. A. Banerjee for the company.

The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within four weeks from date; reply, if any, be filed within a week thereafter. Matter to appear in the list six weeks hence.

Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.

( PATHERYA, J.) pa