Calcutta High Court
Precision Engineering & Fabricators ... vs Prakash Parcel Services Ltd on 13 March, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CP No.780 of 2013
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
IN THE MATTER OF:
PRECISION ENGINEERING & FABRICATORS PVT.LTD.
AND
PRAKASH PARCEL SERVICES LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 13th March, 2014.
Mr.Sukrit Mukherjee, Mr.Amritam Mandal for the petitioning creditor.
Mr. A. Banerjee for the company.
The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within four weeks from date; reply, if any, be filed within a week thereafter. Matter to appear in the list six weeks hence.
Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
( PATHERYA, J.) pa