Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(f) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(f)the patient or patient party is unwilling or unable to accept or fulfill the obligation including financial obligation as mentioned under rule 27: