Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(7) in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964 (7)A person associated with it by the Board under sub-section (6) shall have a right to take part in the discussions but shall not have a right to vote.
