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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(2) in The Orissa Grama Panchayats Election Rules, 1965

(2)Forms of nomination papers may be obtained at the office of the officer specified in serial No. 6 between the hour of......and.....from (date) at (place).