Calcutta High Court (Appellete Side)
Jiban Krishna Banerjee & Ors vs The State Of West Bengal & Ors on 14 December, 2021
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
14-12-2021 ct no. 13 Sl. 186 WPA 20413 of 2008 Jiban Krishna Banerjee & Ors.
-Versus-
The State of West Bengal & Ors. (Via Video Conference) The matter was listed as an 'old matter' since Monday (13.12.2021).
None appears on behalf of the parties. No accommodation is prayed for. Accordingly, the writ application shall stand dismissed for default.
Interim order, if any, shall stand vacated. There shall be no order as to costs. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.
(Rajasekhar Mantha, J.)