Jammu & Kashmir High Court - Srinagar Bench
State Of Jk & Ors vs Ulfat Ara & Ors. ---Respondent(S) on 5 August, 2019
Bench: Chief Justice, Rashid Ali Dar
Serial No. 28
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CDLSW No. 26/2019
CM No. 128/2019
Along-with connected applications
State of JK & Ors. ---Petitioner/Appellant(s)
Through: None
V/s
Ulfat Ara & Ors. ---Respondent(s)
Through: None
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
05.08.2019 On account of restrictions on the movement of traffic in the State, counsel for the parties are not available.
In the interest of justice, list again on 31st October 2019.
(RASHID ALI DAR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
05.08.2019
Altaf
MOHAMMAD ALTAF NIMA
2019.08.06 16:17
I attest to the accuracy and
integrity of this document