Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court - Srinagar Bench

State Of Jk & Ors vs Ulfat Ara & Ors. ---Respondent(S) on 5 August, 2019

Bench: Chief Justice, Rashid Ali Dar

            Serial No. 28
            Advance List




                      IN THE HIGH COURT OF JAMMU AND KASHMIR
                                    AT SRINAGAR
                                            CDLSW No. 26/2019
                                             CM No. 128/2019
                                       Along-with connected applications

           State of JK & Ors.                                              ---Petitioner/Appellant(s)
                                  Through: None

                                                     V/s
           Ulfat Ara & Ors.                                                         ---Respondent(s)
                                  Through: None


           CORAM:

                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE

                                                 ORDER

05.08.2019 On account of restrictions on the movement of traffic in the State, counsel for the parties are not available.

In the interest of justice, list again on 31st October 2019.



                                         (RASHID ALI DAR)                  (GITA MITTAL)
                                                  JUDGE                    CHIEF JUSTICE
           Srinagar
           05.08.2019
           Altaf




MOHAMMAD ALTAF NIMA
2019.08.06 16:17
I attest to the accuracy and
integrity of this document