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State of Uttarakhand - Section

Section 18 in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

18. Act to override other laws.

- Save as otherwise provided in this Act the provisions of this Act shall have effect, notwithstanding anything inconsistent therewith contained in any other law for the time being in force or any custom or usage of any instrument having effect by virtue of any such law.