Madhya Pradesh High Court
Sawan vs The State Of Madhya Pradesh on 23 September, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-45266-2021 The High Court Of Madhya Pradesh MCRC-45266-2021 (SAWAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 23-09-2021 Heard through Video Conferencing. Parties through their counsel. It is informed by Shri Himanshu Tiwari, Panel Lawyer that the case diary is not present.
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(VIRENDER SINGH) JUDGE Loretta Signature Not Verified SAN Digitally signed by MRS. LORETTA RAJ Date: 2021.09.25 10:55:21 IST