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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(vi) in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

(vi)Two formats indicating procedure of registration of complaints at the Complaint Centre and for compiling data about various complaints as per classification are appended herewith at annexure-A and B respectively