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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Bihar - Subsection

Section 127(5) in The Bihar Motor Vehicles Rules, 1992

(5)The number of the left hand portion of the windscreen shall be so painted as to be readable from inside; and the number on the rear boot, the left front door and the right front door shall be painted against the background.