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Bombay High Court

Kapil Wastu Boudha Vihar Panch ... vs The State Of Maharashtra, Thr. Its ... on 24 September, 2018

Author: B. R. Gavai

Bench: B. R. Gavai, Rohit B. Deo

                                              wps6181.18,6182.18 etc.


                                        1




          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH : NAGPUR
                        Writ Petition No.6181 of 2018
                                     with
                        Writ Petition No. 6182 of 2018
                                     with
                        Writ Petition No. 6184 of 2018
                                     with
                        Writ Petition No. 6185 of 2018
                                     with
                        Writ Petition No. 6190 of 2018
                                     with
                        Writ Petition No. 6191 of 2018
                                     with
                        Writ Petition No. 6192 of 2018
                                     with
                        Writ Petition No. 6195 of 2018
                                     with
                        Writ Petition No. 6196 of 2018
                                     with
                        Writ Petition No. 6197 of 2018
                                     with
                        Writ Petition No. 6198 of 2018
                                     with
                        Writ Petition No. 6199 of 2018
                                     with
                        Writ Petition No. 6200 of 2018


 A.     Writ Petition No. 6181 of 2018 :

 Kapil Wastu Boudha Vihar
 Panch Committee,
 Nagpur, having registration
 No. Maharashtra-E-3-3146 (N) through its
 President Ayu. Tushar son of
 Kisanrao Nandagawali, aged
 about 40 years,


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 occupation - Pvt.,
 resident of Kapil Nagar, Nari,
 Nagpur.                                      .....            Petitioner


                                  Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Additional Commissioner,
        Nagpur Municipal Corporation,
        Satranjipura Zone,
        Nagpur.

 6.     Sub-Divisional Officer [North],
        Nagpur Improvement Trust,
        Nagpur.                             ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. Ghodeswar, Asstt. Govt. Pleader for respondent nos. 1 and 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.


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                               *****
 B.     Writ Petition No. 6182 of 2018 :

 Sujata Mahila Mandal,
 having Registration No.
 E-251/2001, Sujata Nagar,
 Nagpur, through its President
 Sushila wife of Zibbalrao Gharde,
 aged about 67 years,
 occupation - Retired,
 resident of Sujata Nagar, Nagpur.            .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Additional Commissioner,
        Nagpur Municipal Corporation,
        Satranjipura Zone,
        Nagpur.

 6.     Sub-Divisional Officer [North],
        Nagpur Improvement Trust,
        Nagpur.                             ....          Respondents


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                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. M. K. Pathan, Asstt. Govt. Pleader for respondent nos. 1 and
 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                 *****

 C.     Writ Petition No. 6184 of 2018 :

 Kalyan Mitra Mandal,
 having registration
 No. Mah. 459/2001, Hudko Colony,
 Binaki Layout, Nagpur,
 through its President,
 Prataprao P. Suryawanshi,
 aged about 48 years,
 occupation - Pvt., resident of
 NIT Quarter No. B-108 [double stories],
 NIT, Hudko Colony, Binaki Layout,
 Nagpur.                                      .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,


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        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Additional Commissioner,
        Nagpur Municipal Corporation,
        Satranjipura Zone,
        Nagpur.

 6.     Sub-Divisional Officer [North],
        Nagpur Improvement Trust,
        Nagpur.                             ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. Deepak Thakre, Addl. Govt. Pleader for respondent nos. 1
 and 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                *****

 D.     Writ Petition No. 6185 of 2018 :

 Samrat Ashok Bouddha Vihar
 Samitee,
 having registration No. E-3278,
 Angulimal Nagar, Nari, Nagpur,
 through its President - Digambar
 Shivram Kaswate,
 aged about 64 years,
 occupation - Retired,
 resident of Plot No. 238, Angulimal Nagar,
 Nari Road, Nagpur.                         .....              Petitioner




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                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Additional Commissioner,
        Nagpur Municipal Corporation,
        Satranjipura Zone,
        Nagpur.

 6.     Sub-Divisional Officer [North],
        Nagpur Improvement Trust,
        Nagpur.                             ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. M. K. Pathan, Asstt. Govt. Pleader for respondent nos. 1 and
 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                 *****

 E.     Writ Petition No. 6190 of 2018 :


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 Samata Buddha Vihar Samitee,
 Plot No. 7, Dwarakapuri,
 Rameshwari, Nagpur-440 027,
 having registration No. A/1052,
 through its President - Ayu. Prabhakar
 son of Pralhad Kumbhare,
 aged about 67 years,
 occupation - retired,
 resident of Dwarakapuri,
 Rameshwari Ring Road,
 near Shatabdi Chowk, Nagpur,
 Tq. & Distt. Nagpur.                        .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Member-Secretary,
        NMC Local Committee,
        Nagpur Municipal Corporation,
        Nagpur.                            ....          Respondents




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                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. Deepak Thakre, Addl. Govt. Pleader for respondent nos. 1
 and 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                 *****

 F.     Writ Petition No. 6191 of 2018 :

 Dhamma Chakra Pravartan
 Boudha Vihar Samitee,
 Siraspeth, Nagpur,
 Distt. Nagpur, having registration
 No. E-3111 (Nag.) through its
 Secretary - Sudhakar Dajiba
 Gourkhede, aged about 65 years,
 occupation - Retired,
 resident of near Goutam Library,
 Siraspeth, Nagpur.                           .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,


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        Nagpur.

 5.     Member-Secretary,
        NMC Local Committee,
        Nagpur Municipal Corporation,
        Nagpur.                             ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. Ghodeswar, Asstt. Govt. Pleader for respondent nos. 1 and 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                *****


 G.     Writ Petition No. 6192 of 2018 :

 Pradnya Sheel Karuna Boudha
 Vihar Samitee,
 Sai Nagar, Nagpur,
 Tq. & Distt. Nagpur, having
 registration No. 2987 (N),
 through its President - Shri
 Vinod son of Sahdeoji Bagde,
 aged about 48 years,
 occupation - labour,
 resident of Sai Nagar,
 Pardi, Bhandara Road, Nagpur,
 Tq. & Distt. Nagpur.                         .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,


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        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Member-Secretary,
        NMC Local Committee,
        Nagpur Municipal Corporation,
        Nagpur.                             ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. M. K. Pathan, Asstt. Govt. Pleader for respondent nos. 1 and
 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                 *****

 H.     Writ Petition No. 6195 of 2018 :

 Jagatjyoti Boudha Vihar
 Bahuuddeshiya Vikas Sanstha,
 Nagpur, Distt. Nagpur,
 through its President - Bharat
 Shriram Ganar, aged about 38 years,
 occupation - business,
 resident of C/o Jagatjyoti Boudha
 Vihar, Ajni, near Ajit Bakery,
 Wardha Road, Nagpur.                         .....            Petitioner


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                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Member-Secretary,
        NMC Local Committee,
        Nagpur Municipal Corporation,
        Nagpur.                             ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. Deepak Thakre, Addl. Govt. Pleader for respondent nos. 1
 and 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                 *****


 I.     Writ Petition No. 6196 of 2018 :




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 Bhim Smruti Boudha Vihar
 Sanstha,
 Chandan Nagar, Nagpur,
 having registration No. 6665
 [Ngp.], through its President -
 Shri Fattesingh son of Punaji
 Dhabre, aged about 80 years,
 occupation - retired,
 resident of Plot No. 132, Chandan
 Nagar, Nagpur, Distt. Nagpur.              .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Member-Secretary,
        NMC Local Committee,
        Nagpur Municipal Corporation,
        Nagpur.                           ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.




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 Mr. Ghodeswar, Asstt. Govt. Pleader for respondent nos. 1 and 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                 *****


 J.     Writ Petition No. 6197 of 2018 :

 Alok Boudh Vihar Yuva Samitee,
 situated at Old Bagadganj,
 Nagpur-440 008, through
 its President - Shri Sudhakar son of
 Bajirao Nikose,
 aged about 52 years,
 occupation - labour, resident of
 Plot No. 174,
 near NIT Garden, Nagpur,
 Distt. Nagpur.                               .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Member-Secretary,


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        NMC Local Committee,
        Nagpur Municipal Corporation,
        Nagpur.                             ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. M. K. Pathan, Asstt. Govt. Pleader for respondent nos. 1 and
 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                 *****


 K.     Writ Petition No. 6198 of 2018 :

 Anand Nagar Boudh Vihar
 Samitee, Siraspeth,
 Nagpur, Distt. Nagpur,
 having registration No. E-2597 [Nag.],
 through its President - Shri
 Vishram Laxmanrao Pounipagar,
 aged about 84 years,
 occupation - retired,
 resident of C/o Anand Nagar
 Boudh Vihar,
 Siraspeth, Nagpur.                           .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,


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        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Member-Secretary,
        NMC Local Committee,
        Nagpur Municipal Corporation,
        Nagpur.                             ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. Deepak Thakre, Addl. Govt. Pleader for respondent nos. 1
 and 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                *****


 L.     Writ Petition No. 6199 of 2018 :

 Nalanda Boudha Vihar Mahila
 Mandal Samitee,
 Gulab Baba Zopadpatti,
 Nagpur, Siraspeth, Nagpur,
 through its President - Shri
 Sheshrao Akhadu Gajbhiye,
 aged about 65 years,
 occupation - Retired,
 resident of C/o Nalanda Boudha
 Vihar Mahila Mandal Samittee,
 Gulab Baba Zopadpatti,


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 Nagpur.                                    .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Member-Secretary,
        NMC Local Committee,
        Nagpur Municipal Corporation,
        Nagpur.                           ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.

 Mr. Ghodeswar, Asstt. Govt. Pleader for respondent nos. 1 and 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                 *****


 M. Writ Petition No. 6200 of 2018 :




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 Nagaarjun Pragatishil Samitee,
 Anand Nagar, Binaki Layout,
 Nagpur, through its President,
 Pramod son of Shankarrao
 Gondane, aged about 50 years,
 occupation - Retired,
 resident of Plot no. 594, Anand
 Nagar, Binaki Layout, Nagpur.               .....            Petitioner


                               Versus


 1.     The State of Maharashtra,
        through its Secretary,
        Department of Home,
        Mantralaya, Mumbai-400 032.

 2.     The Collector, Nagpur,
        District - Nagpur.

 3.     The Municipal Commissioner,
        Nagpur Municipal Corporation,
        Nagpur.

 4.     The Chairman,
        Nagpur Improvement Trust,
        Nagpur.

 5.     Additional Commissioner,
        Nagpur Municipal Corporation,
        Satranjipura Zone, Nagpur.

 6.     Sub-Divisional Officer [North],
        Nagpur Improvement Trust,
        Nagpur.                            ....          Respondents



                                 *****
 Mr. A. B. Moon, Adv., for petitioner.


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 Mr. M. K. Pathan, Asstt. Govt. Pleader for respondent nos. 1 and
 2.

 Mr. S. M. Ukey, Adv., for respondent nos. 3 and 5.

                                     *****

                                 CORAM :        B. R. GAVAI AND
                                                ROHIT B. DEO, JJ.

                                 Date      :    24th September, 2018



 ORAL JUDGMENT [Per B. R. Gavai, J.]:

01. Rule. Rule is made returnable forthwith. Heard finally by consent of learned counsel for the parties.

02. The issue in the present cases is already covered by the judgment and order passed by this Court in Civil Application No. 1809 of 2018 in Writ Petition No. 6177 of 2006 along with the bunch of Writ Petitions, being Writ Petition Nos. 3446 of 2007, 3951 of 2018, 4480 of 2018, 4497 of 2018, 4507 of 2018, 4769 of 2018, 6121 of 2018, 6122 of 2018, 6123 of 2018, 6124 of 2018 and Writ Petition No. 6125 of 2018; decided on 19th September, 2018.

03. The present petitions are also disposed of with a direction ::: Uploaded on - 27/09/2018 ::: Downloaded on - 28/09/2018 01:06:08 ::: wps6181.18,6182.18 etc. 19 that the judgment and order passed in the above referred matters will also be applicable to the cases of the present petitioners.

04. In that view of the matter, Rule is made absolute in these Writ Petitions in terms of the judgment and order passed in aforesaid Writ Petitions dated 19th September, 2018.

           Judge                                                Judge
                               -0-0-0-0-




 |हेडाऊ|




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