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[Cites 0, Cited by 0] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(z) in The Merchant Shipping Act, 1958

(z)generally to carry out the purposes of this Part relating to [special trade passenger ships.] [ Substituted by Act 69 of 1976, Section 2, for " unberthed passenger ships" w.e.f. 1.12.1976).]