Bombay High Court
Smt. Nilima Nakul Mali vs Office Of The Zilla Parishad , Palghar ... on 18 December, 2018
Author: Sandeep K. Shinde
Bench: A.S. Oka, Sandeep K. Shinde
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FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.14431 OF 2018,
WRIT PETITION NO.14432 OF 2018,
WRIT PETITION NO.14433 OF 2018,
WRIT PETITION NO.14434 OF 2018,
WRIT PETITION NO.14435 OF 2018,
WRIT PETITION NO.14436 OF 2018,
WRIT PETITION NO.14437 OF 2018,
WRIT PETITION NO.14438 OF 2018,
WRIT PETITION NO.14439 OF 2018,
WRIT PETITION NO.14440 OF 2018,
WRIT PETITION NO.14441 OF 2018,
WRIT PETITION NO.14442 OF 2018,
WRIT PETITION NO.14443 OF 2018,
WRIT PETITION NO.14444 OF 2018,
WRIT PETITION NO.14445 OF 2018,
WRIT PETITION NO.14446 OF 2018,
WRIT PETITION NO.14447 OF 2018,
WRIT PETITION NO.14449 OF 2018,
WRIT PETITION NO.14450 OF 2018,
WRIT PETITION NO.14451 OF 2018,
WRIT PETITION NO.14452 OF 2018,
WRIT PETITION NO.14453 OF 2018,
WRIT PETITION NO.14454 OF 2018,
WRIT PETITION NO.14455 OF 2018,
WRIT PETITION NO.14456 OF 2018,
WRIT PETITION NO.14457 OF 2018,
WRIT PETITION NO.14458 OF 2018,
WRIT PETITION NO.14459 OF 2018,
WRIT PETITION NO.14460 OF 2018,
WRIT PETITION NO.14461 OF 2018,
WRIT PETITION NO.14462 OF 2018,
WRIT PETITION NO.14463 OF 2018,
WRIT PETITION NO.14465 OF 2018,
WRIT PETITION NO.14466 OF 2018,
WRIT PETITION ST.NO.35721 OF 2018,
WRIT PETITION ST.NO.35738 OF 2018,
WRIT PETITION ST.NO.35746 OF 2018,
WRIT PETITION ST.NO.35749 OF 2018.
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Office Notes, Office
Memorandam of Coram,
appearances, Court's orders Court's or Judge's orders
or directions and
Registrar's orders
Mr.V.N.Walawalkar I/b Mr.Amey C. Sawant for the
Petitioner in all petitions.
CORAM :A.S.OKA AND
SANDEEP K. SHINDE,JJ.
DATE :DECEMBER 18, 2018
P.C.:
. Not on board. Taken on board.
1 Heard the learned counsel for the
petitioners. He states that notice of today's application has been served to the respondents. Perused the show cause notice and reply. The petitioners have been appointed on compassionate ground in January 2017.
2 Place the petitions on 23rd January 2019 under the caption of `High Upon Board'.
3 Issue notice to the respondents returnable on 23rd January 2019. By way of ad-interim relief, we restrain the respondents from taking any further steps on the basis of the show cause notices served to the petitioners. The ::: Uploaded on - 19/12/2018 ::: Downloaded on - 25/12/2018 20:41:24 ::: 3 wp14431.doc Advocate for the petitioners to serve private notice. If proper affidavit of service is not filed on or before 18th January 2019, ad-interim relief shall stand vacated without further reference to the Court.
(SANDEEP K.SHINDE,J.) (A.S.OKA,J.) ::: Uploaded on - 19/12/2018 ::: Downloaded on - 25/12/2018 20:41:24 :::