Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 173] [Entire Act] NCT Delhi - Subsection Section 173(2) in The New Delhi Municipal Council Act, 1994 (2)In this section, the expression" dangerous petroleum" has the same meaning as in the Petroleum Act, 1934 (30 of 1934 ).
