Bombay High Court
Tushar Sudhakar Ghone vs M/S. Siddhi Construction And Ors on 25 April, 2019
Author: S.S. Jadhav
Bench: S.S. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 96 OF 2018
Tushar Sudhakar Ghone ....Applicant
V/S
M/s. Siddhi Construction And Ors ....Respondent
Mr.Rahul V. Shinde i/b Mr.Sanjay Kshirsagar For Applicant Mr.S.R.Agarkar - APP for State CORAM : SMT. S.S. JADHAV, J DATE : 25th April, 2019 P.C. :
Stand over to 06/06/2019.
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