Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(2)(c) in The Rajasthan Mining Settlement Act, 1956 (c)regulate the appointment, suspension, dismissal, leave, salaries and allowances of the establishment employed by the Board: