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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(10) in Rules under the United Provinces Excise Act, 1910

(10)Power to sanction the sale or demolition of public buildings other than residential buildings, under his control, constructed from State funds, the book value of which does not exceed Rs. 10,000.