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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(a)Where the Government have exclusive rights to refer patients for admission to the Reserved Beds, the grant-in-aid shall be paid for these reserve beds @ 100% of expenditure which shall not exceed expenditure incurred by a similar Institution run by the State Government.